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The Indian Wireless Telegraphy Act, 1933

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Act ID: 193317
Act Number: 17
Enactment Date: 1933-09-11
Act Year: 1933
Short Title: The Indian Wireless Telegraphy Act, 1933
Long Title: An Act to regulate the possession of wireless telegraphy apparatus.
Ministry: Ministry of Communications
Department: Department of Telecommunications
Enforcement Date: 1934-01-01

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The Indian Wireless Telegraphy Act, 1933
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Section 1.  Short title, extent and commencement.

Section 2.  Definitions.

Section 3.  Prohibition of possession of wireless telegraphy apparatus without license.

Section 4.  Power of Central Government to exempt persons from provisions of the Act.
Show Related Subordinates

Section 5.  Licenses.

Section 6.  Offence and penalty.

Section 7.  Power of search.

Section 8.  Apparatus confiscated or having no owner to be property of Central Government.

Section 9.  [Repealed.].

Section 10.  Power of Central Government to make rules.
Show Related Subordinates

Section 11.  Saving of Indian Telegraph Act, 1885.

The Indian Wireless Telegraphy Act, 1933

YearDescriptionHindi DescriptionFiles(Eng)Files(Hindi)
16-07-1997 The Radio, Television and Video Cassette Recorder Sets (Exemption from Licensing Requirement), Rules, 1997
09-01-2001 The Radio, Television and Video Cassette Recorder Sets (Exemption from Licensing Requirement), Amendment Rules, 2001
28-01-2005 The use of low power Equipment in the frequency band 2.4 GHz to 2.4835 GHz (Exemption from Licensing Requirement) Rules, 2005
12-08-2005 The Use of low power equipment in the Citizen band 26.957 - 27.283 MHz (Exemption from Licensing Requirement) Rules, 2005
10-01-2007 The use of low power equipment in the Citizen Band 26.957- 27.283 MHz ( Exemption from Licensing Requirement) Amendment Rules, 2006
10-01-2007 The use of low power equipment in the frequency band 865-867 MHz for (RFID) Radio Frequency Identification Devices (Exemption from Licensing Requirement) Amendment Rules, 2006
04-11-2010 The Use of Very Low Power Radio Frequency Devices for indoor Applications in the 13.553 - 13.567 MHz frequency range (Exemption from Licensing Requirements) Rules, 2010
11-02-2014 The use of very low power Radio Frequency devices or equipments including the Radio Frequency Identification Devices, (Exemption from Licensing Requirement) Rules, 2014
05-10-2018 The Use of Very Low Power Radio Frequency Devices or Equipments for Inductive Applications (Exemption from Licensing Requirement) Amendment Rules, 2018.
18-10-2018 The use of very low power Ultra-wideband devices (Exemption from Licensing Requirement) Rules, 2018
18-10-2018 The Use of Low Power and Very Low Power Short Range Radio Frequency Devices (Exemption from Licensing Requirement) Rules, 2018
18-10-2018 The Use of Wireless Access System including Radio Local Area Network in 5 GHz Band (Exemption from Licensing Requirement) Rules, 2018

The Indian Wireless Telegraphy Act, 1933

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YearDescriptionHindi DescriptionFiles(Eng)Files(Hindi)

The Indian Wireless Telegraphy Act, 1933

YearDescriptionHindi DescriptionFiles(Eng)Files(Hindi)

The Indian Wireless Telegraphy Act, 1933

YearDescriptionHindi DescriptionFiles(Eng)Files(Hindi)

The Indian Wireless Telegraphy Act, 1933

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YearDescriptionHindi DescriptionFiles(Eng)Files(Hindi)

The Indian Wireless Telegraphy Act, 1933

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YearDescriptionHindi DescriptionFiles(Eng) Files(Hindi)

The Indian Wireless Telegraphy Act, 1933

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YearDescriptionHindi DescriptionFiles(Eng)Files(Hindi)



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